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[Cites 0, Cited by 0] [Section 74] [Entire Act]

Union of India - Subsection

Section 74(2) in The Port Of New Mangalore Rules, 1976

(2)After discharge, such packages shall be handed over by the master into the direct charge of the shed foreman who shall grant a receipt therefor in the specified form and shall immediately lock up the packages in the transit shed.