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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Haryana - Subsection

Section 34(6) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(6)The Executive Council shall cause every such college or institution to be inspected from time to time by one or more competent persons authorized by it on its behalf.