Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Bihar - Subsection Section 74(1) in Bihar Minor Mineral Rules, 2017 (1)All Settlee/Licensee shall necessarily operate only a single bank account for all their operations connected with the said lease or the Retail license or the movement permit.
