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[Cites 0, Cited by 19] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(7) in The Juvenile Justice (Care and Protection of Children) Act, 2015

(7)On receipt of the acceptance of the child from the prospective adoptive parents, the Specialised Adoption Agency shall file an application in the court for obtaining the adoption order, in the manner as provided in the adoption regulations framed by the Authority.