Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Andhra Pradesh - Subsection Section 72(a) in Andhra Pradesh Education Act, 1982 (a)empower any authority to enter and inspect any property specified in the order liable to be requisitioned or acquired under this act;
