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Allahabad High Court

Mukum Chandra Jaiswal & Others vs Raj Kumar Gupta & Others on 1 February, 2010

Author: Ran Vi°Ai Singh

Bench: Ran Vi°Ai Singh

Court No. - 7

Case :- WRIT - A No. - 34631 of 2009
Petitioner :- Mukum Chandra Jaiswal & Others
Respondent :- Raj Kumar Gupta & Others

Petitioner Counsel :- Prateek Sinha,A.N. Sinha
Respondent Counsel :- V.K. DwiVedi,M.K. Gupta

Hon'ble Ran Vi°ai Singh,J.

List this case after three weeks. Interim order, granted earlier, by this court is extended till the next date of listing.

Order Date :- 1.2.2010 PKB