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[Cites 0, Cited by 0] [Section 48] [Entire Act]

Bengal Presidency - Subsection

Section 48(1) in Bengal Survey Act, 1875

(1)by delivering the same to the person to whom it is directed, or, on failure of such service, by posting the same on some conspicuous part of the house in which the said person resides, or by delivering the said notice to a general agent of the person to whom such notice is directed; or