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Union of India - Section

Section 1626 in Indian Council Of World Affairs Rules, 2006

1626.

G.S.R. 74(E), dated 21st February, 2006. - In exercise of the powers conferred by sub-section (2)of Section 25 of the Indian Council of World Affairs Act, 2001 (29 of 2001), the Central Government hereby makes the following rules, namely,