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[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(6)(a) in Telangana State Micro and Small Enterprises Facilitation Council Rules, 2017

(a)The claimant fails to communicate his statement of claim in accordance with these rules and sub-section (1) of Section 23 of the Arbitration and Conciliation Act, 1996 the Council shall terminate the proceedings.