Section 2(1)(o) in The Petroleum and Natural Gas Regulatory Board (Authorizing Entities to Lay, Build, Operate or Expand Petroleum and Petroleum Products Pipelines) Regulations, 2010

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(o)"unsuccessful entity" means an entity which participated in the bid but could not succeed in getting authorization;

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