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State of Tamilnadu - Section

Section 1 in Dr. M.G.R. Medical University, Tamil Nadu, Employees Conduct Statutes

1. Short title, commencement and application.

(a)These statutes may be called the Dr. M.G.R. Medical University, Chennai, Employees Conduct Statutes.
(b)They shall come into force from the date of assent of the Chancellor;
(c)They shall apply to all persons appointed by the University except the part-time employees.