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[Section 17]
[Entire Act]
State of Rajasthan - Subsection
Section 17(2) in The Rajasthan Minor Mineral Concession Rules, 1986
| [Period of delay | Amount of penalty | |
| (a) | Up to one month | 1% of the existing annual dead rent subject to aminimum of Rs.500.00 |
| (b) | Up to two months | 2% of the existing annual dead rent subject to aminimum of Rs.1000.00 |
| (c) | Up to three months | 3% of the existing annual dead rent subject to aminimum of Rs. 1500.00 |
| (d) | Up to 6 months | 10% of the existing annual dead rent subject toa minimum of Rs 3000.00 |
| (e) | More than 6 months but before expiry of lease | 25% of the existing annual dead rent subject toa minimum of Rs. 10000.00] |