Section 2(c) in The Delhi Narcotic Drugs Rules, 1985
(c)any qualified veterinary surgeon, provided that the Excise Commissioner may declare any approved practitioner to be deprived of the privilege of an approved practitioner by reason of unprofessional conduct in respect of the import, export, transport, possession, use or prescription of the manufactured drugs other than prepared opium.or by reason of conviction of an offence under any of the following Acts, namely:-
