Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 31 in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011 31. Amendment and Repeal. - The State Government shall have the powers to amend or repeal any or all provisions of this scheme.
