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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(2) in The West Bengal University of Technology Act, 2000

(2)The University shall be a body corporate by the name as aforesaid, having perpetual succession and common seal, and shall sue and be sued by the name of the [Maulama Abdul Kalam Azad University of Technology, West Bengal] [Substituted 'West Bengal University of Technology' by Act No. 4 of 2015, dated 6.4.2015.].