Supreme Court - Daily Orders
M/S M3M India Pvt. Ltd. vs Jayant Singal on 16 April, 2024
Bench: A.S. Bopanna, Sanjay Kumar
ITEM NO.28 COURT NO.5 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 157-158/2023
M/S M3M INDIA PVT. LTD. Appellant(s)
VERSUS
JAYANT SINGAL & ANR. Respondent(s)
(IA No. 197591/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 197596/2022 - STAY APPLICATION AND I.A. No.
73688/2024-DIRECTIONS)
Date : 16-04-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE SANJAY KUMAR
For Appellant(s) Mr. Jatin Sehgal, Adv.
Ms. Fauzia Shakil, AOR
For Respondent(s) Mr. O.P.gupta, Adv.
Mr. Nitin Gurg, Adv.
Mr. R K Pandey, Adv.
Mr. A N Singh, Adv.
Mr. Atul Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
I.A. No. 73688/2024
1. Learned counsel appearing on behalf the appellant(s) has filed the said application seeking appropriate orders/directions.
2. Learned counsel for respondent(s) seeks time to secure instructions on that application.
3. Hence, list the matters after two weeks. Signature Not Verified Digitally signed by Nisha Khulbey Date: 2024.04.16 18:15:21 IST Reason:
(NISHA KHULBEY) (DIPTI KHURANA)
SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR