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Supreme Court - Daily Orders

M/S M3M India Pvt. Ltd. vs Jayant Singal on 16 April, 2024

Bench: A.S. Bopanna, Sanjay Kumar

     ITEM NO.28                                COURT NO.5                       SECTION XVII-A

                                   S U P R E M E C O U R T O F            I N D I A
                                           RECORD OF PROCEEDINGS

                                    Civil Appeal       No(s).     157-158/2023

     M/S M3M INDIA PVT. LTD.                                                     Appellant(s)

                                                         VERSUS

     JAYANT SINGAL & ANR.                                                        Respondent(s)

     (IA No. 197591/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT, IA No. 197596/2022 - STAY APPLICATION AND I.A. No.
     73688/2024-DIRECTIONS)

     Date : 16-04-2024 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE A.S. BOPANNA
                             HON'BLE MR. JUSTICE SANJAY KUMAR

     For Appellant(s)                  Mr. Jatin Sehgal, Adv.
                                       Ms. Fauzia Shakil, AOR

     For Respondent(s)                 Mr. O.P.gupta, Adv.
                                       Mr. Nitin Gurg, Adv.
                                       Mr. R K Pandey, Adv.
                                       Mr. A N Singh, Adv.
                                       Mr. Atul Sharma, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R
I.A. No. 73688/2024

1. Learned counsel appearing on behalf the appellant(s) has filed the said application seeking appropriate orders/directions.

2. Learned counsel for respondent(s) seeks time to secure instructions on that application.

3. Hence, list the matters after two weeks. Signature Not Verified Digitally signed by Nisha Khulbey Date: 2024.04.16 18:15:21 IST Reason:

              (NISHA KHULBEY)                                              (DIPTI KHURANA)
         SENIOR PERSONAL ASSISTANT                                       ASSISTANT REGISTRAR