Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 161] [Entire Act] State of Maharashtra - Subsection Section 161(a) in The Maharashtra Village Panchayats Act, 1959 (a)nothing in this section shall affect the liability of any person to any penalty under any law so ceasing to be in force;
