Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 21 in The Regional Centre for Biotechnology Act, 2016 21. Board of Studies. - The constitution, powers and functions of the Board of Studies and the term of office of its members shall be such as may be specified by the Statutes.
