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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(b) in The National Capital Territory Of Delhi Laws (Special Provisions) Second Act, 2009

(b)scheme and orderly arrangements for regulation of urban street vendors inconsonance with the national policy for urban street vendors and hawkers as provided in the Master Plan of Delhi, 2021;