Section 2(1)(n) in Andhra Pradesh Excise (Grant of licence of selling by Shop and conditions of licence) Rules, 2019

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(n)"Licence period" means the period of twelve months commencing from 1st October and ending on 30th September or part thereof.

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