Section 1 in Tamil Nadu Electricity Regulatory Commission - Fees and Fines Regulations, 2004
1. Short title and commencement.
(1)These regulations may be called the Tamil Nadu Electricity Regulatory Commission - Fees and Fines Regulations, 2004.(2)They shall [come into force on the date] [Came into force on the 18th February 2004.] of their publication in the Tamil Nadu Government Gazette.
