Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Bihar - Subsection Section 12(3) in Lalit Narayan Mishra Economic Development and Social Change Institute Service conditions Rules, 2017 (3)Decision for departmental disciplinary action against the Non-teaching employees will be taken by the Director of the Institute.
