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[Cites 0, Cited by 0] [Section 19(13)] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(13)(iii) in Andhra Pradesh Maintenance of Parents and Senior Citizens Rules, 2011

(iii)Serving of notices to the aggrieved person/NGO by the Registration Authority/ Appellate Authority/ Re-visional Authority shall be as per the provisions of the Code of Civil Procedure 1908.