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[Cites 0, Cited by 0] [Section 72(9)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(9)(e) in The M.P. Factories Rules, 1962

(e)The exit shall be clearly visible and suitably illuminated with suitable arrangement, whatever artificial lighting is to be adopted for this purpose, to maintain the required illumination in case of failure of the normal source of electric supply.