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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Chattisgarh - Subsection

Section 28(xxix) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(xxix)[ To affiliate any college or any education institution under the management of any authority other than the University as recognised institution for conducting degree/diploma/certificate courses in agriculture and allied sciences as per the provision of regulation made for this purpose.] [Inserted by C.G. Act No. 23 of 2002 (w.e.f. 3-5-2002).]