Andhra Pradesh High Court - Amravati
M Balasree, Kurnool Anr vs M Shantha Kumari, Kurnool Anr on 28 January, 2020
Author: C.Praveen Kumar
Bench: C.Praveen Kumar, Battu Devanand
THE HONOURABLE SRI JUSTICE C.PRAVEEN KUMAR
AND
THE HONOURABLE SRI JUSTICE BATTU DEVANAND
CIVIL MISCELLANEOUS APPEAL No.980 of 2016
JUDGMENT:- (Per Hon'ble Sri Justice C.Praveen Kumar) Learned counsel for the appellants seeks permission to withdraw this Civil Miscellaneous Appeal.
2. Permission is accorded.
3. Accordingly, the Civil Miscellaneous Appeal is dismissed as withdrawn. There shall be no order as to costs.
Miscellaneous petitions pending, if any, in this appeal shall stand closed.
_______________________________ JUSTICE C.PRAVEEN KUMAR _____________________________ JUSTICE BATTU DEVANAND Date : 28.01.2020 AMD 2 CPK, J & DEV, J C.M.A.No.980 of 2016 THE HONOURABLE SRI JUSTICE C.PRAVEEN KUMAR AND THE HONOURABLE SRI JUSTICE BATTU DEVANAND CIVIL MISCELLANEOUS APPEAL No.980 of 2016 Date : 28.01.2020 AMD