Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Himachal Pradesh - Subsection Section 5(xvii) in Shoolini University of Biotechnology and Management Sciences (Establishment and Regulation) Act, 2009 (xvii)to make such provisions for integrated courses in different disciplines in the educational programmes of the University;
