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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(3)(b) in The First Statutes of Indian Institute of Technology Goa, 2017

(b)Meetings of the Senate shall ordinarily be convened by the Chairman either on his motion or on a requisition signed by not less than one-third members of the Senate.