Kerala High Court
Maruthavel P vs State Of Kerala on 5 December, 2024
Author: D. K. Singh
Bench: D. K. Singh
WP(C) NO. 16014 OF 2023
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
THURSDAY, THE 5TH DAY OF DECEMBER 2024 / 14TH AGRAHAYANA, 1946
WP(C) NO. 16014 OF 2023
PETITIONERS:
1 MARUTHAVEL P
AGED 36 YEARS
S/O.PERUMAL, SANITATION WORKER, KOLLAM CORPORATION, KOLLAM-
691001, RESIDING AT PERUMALILLOM,NAVA JYOTHY NAGAR-69,
KADAPPAKKADA P.O, KOLLAM -. PHONE : 9746863887, PIN - 691008
2 GANESH C.,
AGED 29 YEARS
S/O CHELLAPPAN, SANITATION WORKER, KOLLAM CORPORATION,
KOLLAM-691001, RESIDING AT MUNCIPALCOLONY,TOWN LIMIT,
KADAPPAKKADA(P.O),KOLLAM -., PIN - 691008
3 S.P. SELVI
AGED 42 YEARS
W/O. MURUKAN, SANITATION WORKER, KOLLAM CORPORATION,KOLLAM-
691001, RESIDING AT PUTHANPURAKIZHAKKETHIL,
MUNCIPALCOLONY,TOWN LIMIT, KADAPPAKKADA P.O, KOLLAM-., PIN -
691008
4 JALAJA.J,
AGED 47 YEARS
W/O SREEDHARAN, SANITATION WORKER, KOLLAM
CORPORATION,KOLLAM-691001 RESIDING AT DESINGANAD-
80,KAMBIKKAKEMUNCIPAL COLONY,ASRAMAM,KOLLAM-, PIN - 691002
5 M.SARASWATHY
AGED 40 YEARS
W/O CHELLAPPAN,SANITATION WORKER, KOLLAM CORPORATION,KOLLAM-
, RESIDING AT MUNCIPAL COLONY, TOWN LIMIT,KADAPPAKKADA
P.O,KOLLAM-8., PIN - 691001
6 MUKESH.M,
AGED 24 YEARS
S/O MURUKAN, SANITATION WORKER, KOLLAM CORPORATION,KOLLAM-
691001, RESIDING AT PUTHANPURAKIZHAKKETHIL,
MUNCIPALCOLONY,TOWN LIMIT, KADAPPAKKADA P.O,KOLLAM-., PIN -
691008
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7 CHODALI.P
AGED 49 YEARS
W/O.MAYANDI, SANITATION WORKER, KOLLAM CORPORATION,KOLLAM-
691001, RESIDING AT MUNCIPAL COLONY, KAPPALANDIMUKKU,
POLAYATHODE,KOLLAM-, PIN - 691001
8 JYOTHI.M
AGED 41 YEARS
W/O RADHAKRISHNAN,SANITATION WORKER, KOLLAM
CORPORATION,KOLLAM-691001,RESIDING AT
MUNCIPALCOLONY,ULIYAKKOVIL ,KADAPPAKKADA P.O,KOLLAM-., PIN -
691008
9 PALANI S.,
AGED 42 YEARS
W/O SENTHILKUMAR, SANITATION WORKER, KOLLAM
CORPORATION,KOLLAM-691001, RESIDING AT MUNCIPAL COLONY,
ULIYAKKOVIL , KADAPPAKKADA P.O,KOLLAM-, PIN - 691008
10 KALIYAMMA.P,
AGED 36 YEARS
W/O BAIJU, SANITATION WORKER, KOLLAM CORPORATION,KOLLAM-
691001, RESIDING AT MUNICIPAL COLONY, KADAPPAKKADA P.O,
KOLLAM-, PIN - 691008
11 ANILKUMAR.N,
AGED 45 YEARS
S/O NARAYANAN, SANITATION WORKER, KOLLAM CORPORATION,KOLLAM-
691001, RESIDING AT PULIVILAYILHOUSE,KAVANAD P.O,KOLLAM-,
PIN - 691003
12 SANTHOSH.S
AGED 35 YEARS
S/O SOMAN,SANITATION WORKER, KOLLAM CORPORATION,KOLLAM-
691001, RESIDING AT VALIAZHIKATHUTHODIYIL, KAREEPUZHA,
KAVANAD P.O,KOLLAM-, PIN - 691003
13 MINI.R
AGED 37 YEARS
W/O SAJU,SANITATION WORKER, KOLLAM CORPORATION,KOLLAM-
691001, RESIDING AT MUTTARAVADAKKATHIL, KANNIMELCHERI,
KAVANAD P.O,KOLLAM-, PIN - 691003
14 SINIMOL R
AGED 37 YEARS
W/O PRADEEP,SANITATION WORKER, KOLLAM CORPORATION,KOLLAM-
691001, RESIDING AT PRADEEP BHAVANAM,NENMENITHE,
MANDROTHURUTH P.O,KOLLAM-., PIN - 691581
15 THARAMMAL K
WP(C) NO. 16014 OF 2023
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AGED 39 YEARS
W/O ANILKUMAR, SANITATION WORKER, KOLLAM CORPORATION,KOLLAM-
691001, RESIDING AT KANNANNOORVADAKKETHIL,
MEENATHCHERI,KAVANAD P.O,KOLLAM-, PIN - 691003
16 SASIKALA S
AGED 43 YEARS
SANITATION WORKER, KOLLAM CORPORATION,KOLLAM-691001,
RESIDING AT KAVANITHEKKETHARA,SIVASAKTHI NAGAR-
23,SAKTHIKULANGARA.P.O,KOLLAM-., PIN - 691581
17 CLERIBEL
AGED 53 YEARS
W/O EDISION, SANITATION WORKER, KOLLAM CORPORATION,KOLLAM-
691001, RESIDING AT KATTAKAZHIPURAYIDAM, KAIKULANGARA WEST,
CUTCHERY P.O,KOLLAM-., PIN - 691013
18 RAJI E,
AGED 40 YEARS
W/O RAJU,SANITATION WORKER, KOLLAM CORPORATION,KOLLAM-
691001, RESIDING ATPONDADAKIZHAKKATHIL,
KANNIMELCHERY,KAVANAD P.O,KOLLAM-, PIN - 691003
19 MUTHAMMA.M,,
AGED 51 YEARS
W/O SHANMUGHAM,SANITATION WORKER, KOLLAM CORPORATION,KOLLAM-
691001, RESIDING AT MUNCIPAL COLONY, TOWN LIMIT,
KADAPPAKKADAP.O,KOLLAM -., PIN - 691008
20 BABU C
AGED 48 YEARS
S/O. KOCHUCHERUKKAN, SANITATION WORKER, KOLLAM
CORPORATION,KOLLAM-691001, RESIDING AT NJARAYILTHODIYIL,
NEDUVILAKKARA, ALUMOODU P.O,KOLLAM-,KERALA., PIN - 691577
21 KUMAR.K
AGED 38 YEARS
S/O KARUPPANSERVARAN, SANITATION WORKER, KOLLAM
CORPORATION,KOLLAM-691001, RESIDING AT MUNCIPAL COLONY, TOWN
LIMIT, KADAPPAKKADAP.O,KOLLAM -., PIN - 691008
22 BINDHU B
AGED 39 YEARS
W/O BHASKARAN R., SANITATION WORKER, KOLLAM
CORPORATION,KOLLAM-691001, RESIDING AT ,C.R.A.165,CONTONMENT
SOUTH,KOLLAM-., PIN - 691001
23 CHANDRIKA V
AGED 48 YEARS
W/O. SETHUNATH SANITATION WORKER, KOLLAM CORPORATION,KOLLAM-
WP(C) NO. 16014 OF 2023
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691001, RESIDING AT MUNCIPALCOLONY,ULIYAKKOVIL P.O,KOLLAM-,
PIN - 691019
24 SASIKALA
AGED 45 YEARS
W/O OMANAKKUTTAN, SANITATION WORKER, KOLLAM
CORPORATION,KOLLAM-691001,RESIDING AT KALAMANDIRAM,
CHANDANATHOPPU P.O,KOLLAM-., PIN - 691014
25 LEELA K
AGED 41 YEARS
W/O SANALKUMAR, SANITATION WORKER, KOLLAM
CORPORATION,KOLLAM-691001, RESIDING AT PALOTTMUKKU,MANGAD
P.O,KOLLAM-, PIN - 691015
26 SAJEEV.S,
AGED 37 YEARS
S/O SASI, SANITATION, WORKER, KOLLAM CORPORATION,KOLLAM-
691001, RESIDING AT VINDANTAYYAM,COLLEGENAGAR,TKM.(P.O)
KOLLAM-., PIN - 691005
27 VIGHNESWARAN M
AGED 28 YEARS
S/O MARIMUTHU, SANITATION WORKER, KOLLAM CORPORATION,KOLLAM-
691001, RESIDING AT MUNCIPAL COLONY, TOWN LIMIT,
KADAPPAKKADA P.O,KOLLAM,KERALA-., PIN - 691008
28 SINDHU R
AGED 42 YEARS
W/O NAGRAJ, SANITATION WORKER, KOLLAM CORPORATION,KOLLAM-
691001,, RESIDING AT NANDANAM,AYATHIL P.O,
PATTATHANAM,KOLLAM-., PIN - 691021
29 MARIAMMAL
AGED 30 YEARS
D/O ARUMUGHAN, SANITATION WORKER, KOLLAM CORPORATION,KOLLAM-
691001, RESIDING AT MUNCIPALCOLONY,KAPPALANDIMUKKU
POLAYATHODU,KOLLAM-, PIN - 691001
30 KANAKARAJ M.,
AGED 22 YEARS
S/O MANI.M.S, SANITATION WORKER, KOLLAM CORPORATION,KOLLAM-
691001, RESIDING AT, MUNICIPAL COLONY, COLLEGE NAGAR 65,
KAPPALANDI MUKKU,KOLLAM-, PIN - 691001
31 ANAND
AGED 26 YEARS
S/O KRISHNANKUTTY, SANITATION WORKER, KOLLAM
CORPORATION,KOLLAM-691001, RESIDING AT MUNICIPAL
COLONY,KAPPALANDIMUKKU, POLAYATHODU,KOLLAM-., PIN - 691001
WP(C) NO. 16014 OF 2023
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32 MURUKAN M.,
AGED 26 YEARS
S/O MANI, SANITATION WORKER, KOLLAM CORPORATION,KOLLAM-
691001, RESIDING AT
MUNCIPALCOLONY,KAPPALANDIMUKKU,POLAYATHODU,MUNDAKKAL
P.O,KOLLAM-., PIN - 691001
33 MARIMUTHU
AGED 23 YEARS
S/O MAYANDY, SANITATION WORKER, KOLLAM CORPORATION,KOLLAM-
691001, R RESIDING AT MUNCIPAL COLONY, KAPPALANDIMUKKU,
POLAYATHODU,KOLLAM-., PIN - 691001
34 MARYAPPAN M.,
AGED 27 YEARS
S/O. MURUKAN, SANITATION WORKER, KOLLAM CORPORATION,KOLLAM-
691001, RESIDING AT KAVUMVATHUKKALTHODIYILVEEDU,
THEKKEVILA,ERAVIPURAM P.O,KOLLAM-., PIN - 691001
35 KRISHNAN M.,
AGED 48 YEARS
S/O MUTHU, SANITATION WORKER, KOLLAM CORPORATION,KOLLAM-
691001, RESIDING AT ALUKKADUVAYALILVEEDU, MUNDAKKAL
EAST,KOLLAM-., PIN - 691001
36 MURUKAN S.,
AGED 49 YEARS
S/O S. VARIMUTHU, SANITATION WORKER, KOLLAM
CORPORATION,KOLLAM-691001, RESIDING AT
KAVUMVATHUKKALTHODIYIL HOUSE, THEKKEVILA, ERAVIPURAM
P.O,KOLLAM-., PIN - 691016
37 NOORUDHEEN
AGED 46 YEARS
S/O ABDUL GAFOOR, SANITATION WORKER, KOLLAM
CORPORATION,KOLLAM-691001, RESIDING AT NO.368,NATIONAL
NAGAR-144, VAYALINTHOPPU,PATTATHANAM P.O,KOLLAM-, PIN -
691021
38 CHINNAKKAL
AGED 45 YEARS
W/O MURUKAN, SANITATION WORKER, KOLLAM CORPORATION,KOLLAM-
691001, RESIDING AT KAVUVATHUKKALTHODIYIL HOUSE, THEKKEVILA
P.O,KOLLAM-., PIN - 691016
39 ISAKKIYAMMA
AGED 34 YEARS
W/O CHANDRASEKHARAN, SANITATION WORKER, KOLLAM
CORPORATION,KOLLAM-691001, RESIDING AT
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MALAYATTUKIZHAKKATHIL,THEKKEVILA P.O , KOLLAM-., PIN -
691016
40 M.S.MANI
AGED 49 YEARS
S/O SANKARAN, SANITATION WORKER, KOLLAM CORPORATION,KOLLAM-
691001, RESIDING AT MUNCIPALCOLONY,COLLEGE NAGAR 65,
KAPPALANDI MUKKU,POLAYATHODU,KOLLAM-., PIN - 691001
41 USHA A
AGED 48 YEARS
W/O THAMPI, SANITATION WORKER, KOLLAM CORPORATION,KOLLAM-
691001, RESIDING AT 24/252,SARAVANABHAVAN, PUNTHALATHAZHAM,
KILIKOLLOOR P.O,KOLLAM-., PIN - 691004
42 SANALKUMAR
AGED 48 YEARS
S/O KARUTHAKUNJU, SANITATION WORKER, KOLLAM
CORPORATION,KOLLAM-691001, RESIDING AT
5/160,PONNUBHAVAN,MANGAD P.O,KOLLAM-., PIN - 691015
43 SUNI.A,
AGED 39 YEARS
S/O AYYAPPAN,SANITATION WORKER, KOLLAM CORPORATION,KOLLAM-
691001, RESIDING AT ALUVILAKIZHAKKATHIL, PULLAMKUZHY,
KOTTIYAM P.O,KOLLAM-, PIN - 691571
BY ADVS.
R.JAYAKRISHNAN (MUTHUKULAM)
V.MADHUSUDHANAN
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT, LOCAL SELF
GOVERNMENT DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM - .,
PIN - 695001
2 THE DIRECTOR OF MUNICIPALITIES
DIRECTORATE OF MUNICIPALITIES, THIRUVANANTHAPURAM-., PIN -
695001
3 KOLLAM CORPORATION
REPRESENTED THROUGH ITS SECRETARY, KOLLAM
CORPORATION,KOLLAM-., PIN - 691001
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4 THE SECRETARY
KOLLAM CORPORATION, KOLLAM – ., PIN - 691001
5 THE DISTRICT EMPLOYMENT OFFICER,
DISTRICT EMPLOYMENT EXCHANGE, KOLLAM – ., PIN - 691001
SRI.BIMAL K. NATH-SR,GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.12.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 16014 OF 2023
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JUDGMENT
Dated this the 5th day of December, 2024 None appeared on behalf of the petitioners to press this writ petition during the revised call.
Hence, this writ petition is dismissed for non-
prosecution. Interim order, if any, stands vacated.
Sd/-
D. K. SINGH JUDGE AP WP(C) NO. 16014 OF 2023 9 2024:KER:92149 APPENDIX OF WP(C) 16014/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER DATED 22-10-2018 IN O.A.(EKM)NO. 682/2017 Exhibit P2 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE UNION REPRESENTING THE APPLICANTS BEFORE 4TH RESPONDENT DTD 28-09-2019 Exhibit P3 TRUE COPY OF THE LETTER NO. 218-4728/16 DATED 14- 03-2017 GIVEN BY THE 4TH RESPONDENT TO THE 5TH RESPONDENT Exhibit P4 TRUE COPY OF THE REPLY NO. H8-57269/19 DATED 19- 11-2019 GIVEN UNDER RIGHT TO INFORMATION ACT Exhibit P5 TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONERS BEFORE THE 4TH RESPONDENT DATED 5-2- 2021 Exhibit P6 TRUE COPY OF THE ORDER NO. H8-H1/7489/17 DATED 3- 4-2021 ISSUED BY THE HEALTH OFFICER OF THE 3RD RESPONDENT CORPORATION Exhibit P7 TRUE COPY OF THE AGENDA OF THE COUNCIL MEETING NO. C1-39187/20 DATED 23-04-2021 Exhibit P8 TRUE COPY OF THE ORDER DATED 9-7-2021 INO.A.NO.
1240/2021 PASSED BY THE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P9 TRUE COPY OF THE LAST STAY EXTENSION ORDER DATED 10-12-2021 IN O.A.NO. 1240/2021 Exhibit P10 TRUE COPY OF THE ORDER PASSED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL DATED 7-2-2022 IN M.A.NO. 2519/2021 IN O.A.NO. 1240/2021 Exhibit P11 TRUE COPY OF THE AFFIDAVIT FILED BY THE 3RD RESPONDENT DATED 17-03-2022 IN O.A.NO. 1240/2021 Exhibit P12 TRUE COPY OF THE NOTICE OF THE MEETING OF 3RD RESPONDENT DATED 15-02-2022 Exhibit P13 TRUE COPY OF THE ORDER DATED 13-10-2022 IN O.A.NO. 1240/2021 WP(C) NO. 16014 OF 2023 10 2024:KER:92149 Exhibit P14 TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONERS BEFORE THE 4TH RESPONDENT DATED 1-9- 2021 Exhibit P15 TRUE COPY OF THE LAST REPRESENTATION FILED BY THE PETITIONERS BEFORE THE 4TH RESPONDENT DATED 12- 11-2021 Exhibit P16 TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT DATED 02.11.2022 IN W.P( C ) NO 34616 OF 2022.
Exhibit P17 TRUE COPY OF THE AFFIDAVIT DATED 13.03.2023 FILED BY THE 4TH RESPONDENT IN COC( C ) NO 191 OF 2023.
Exhibit P18 TRUE COPY OF THE DECISION NO.90 DATED 13.03.2023 OF THE COUNCIL OF 3RDRESPONDENT CORPORATION.
Exhibit P19 TRUE COPY OF THE NOTICE NO. H8/20272/17 DATED 15.03.2023 ISSUED BY THE 4TH RESPONDENT.
Exhibit P20 TRUE COPY OF THE INFORMATIONNO. H5- 27941/2021 DATED 01.09.2021 RECEIVED UNDER THE RIGHT TO INFORMATION ACT.