Section 383(2)(c) in Orissa Municipal Act, 1950

[Cites 0, Cited by 0] [Section 383(2)] [Section 383] [Entire Act]

State of Odisha - Subsection

Section 383(2)(c) in Orissa Municipal Act, 1950

(c)failing to comply with any direction lawfully given to him, or any requisition lawfully made upon him under or in pursuance of any of the said sections,

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State of Odisha - Subsection

Section 383(2)(c) in Orissa Municipal Act, 1950