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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(2) in Bihar Anti Terrorist Squad Rules, 2014

(2)Tactics may comprise of specialized professional activities, such as urban warfare, close quarter combat, hostage rescue, tactical crowd control, strategic observation, and preemptive neutralization of terrorists, etc. The Special Weapon and Tactics Groups(SWAT) may operate in uniform as well as carry out undercover operations in plain clothes under the command of superior officers.Anti Sabotage Teams (AST) shall be self reliant in handling and deactivation of hazardous material, including IEDs.