Supreme Court - Daily Orders
M/S Andhra Pradesh Power Generation ... vs M/S Tecpro Systems Limited on 27 January, 2025
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.41 COURT NO.12 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8998/2023
[Arising out of impugned final judgment and order dated 17-02-2023
in ARBA No. 81/2019 passed by the High Court for The State of
Telangana at Hyderabad]
M/S ANDHRA PRADESH POWER GENERATION
CORPORATION LIMITED (APGENCO) Petitioner(s)
VERSUS
M/S TECPRO SYSTEMS LIMITED & ORS. Respondent(s)
IA No. 89205/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 89201/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES WITH SLP(C) No. 13200/2023 (XII-A) FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 132447/2023 IA No. 132447/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES Date : 27-01-2025 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE MANOJ MISRA For Petitioner(s) :Mr. S. Gurukrishnakumar, Sr. Adv.
Mr. Venkita Subramoniam T.r, AOR Mr. Neeraj Kumar, Adv.
Mr. Rahat Bansal, Adv.
Ms. Meenakshi Jha, Adv.
Mr. N Venkataraman, A.S.G. Mr. Guntur Pramod Kumar, AOR Ms. Prerna Singh, Adv.
Mr. Chandrashekara Bharathi Venkataraman, Adv. Mr. Keshav Singh, Adv.
For Respondent(s) :Ms. Misha Rohatgi, AOR Signature Not Verified Digitally signed by KAPIL TANDON Date: 2025.01.27 18:40:39 IST Reason: Mr. Anirudh Krishnan, Adv.
Mr. Shiva Krishnamurti, Adv.
1Mr. Anuraag Rajagopalan, Adv.
Mr. Balaji Srinivasan, AOR M/S. Dharmaprabhas Law Associates, AOR Mr. Chandrashekhar A. Chakalabbi, Adv. Mr. S.k. Pandey, Adv.
Mr. Awanish Kumar, Adv.
Mr. Anshul Rai, Adv.
Mr. Varnik Kundaliya, Adv.
Mr. Mahfooz Ahsan Nazki, AOR UPON hearing the counsel the Court made the following O R D E R List after two weeks.
(KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH) 2