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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2)(a) in Atomic Energy (Radiation Protection) Rules, 2004

(a)the siting, design, construction, commissioning, operation, servicing and maintenance and decommissioning of facilities involving the use of radiation, and disposal of radioactive material shall be done in accordance with the specifications laid down by the competent authority in the relevant safety codes and safety standards;