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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(1) in Bihar Deed Writers Licensing Rules, 1996

(1)The examination for "The Deed Writers Licence" shall be conducted by the Licensing Authority.The time and place of the examination and other details shall be notified by the licensing authority. The setting of question papers and its printing shall be done by the District Registrar.