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Supreme Court - Daily Orders

Dr. Subramanian Swamy vs The State Of Kerala on 12 October, 2018

Bench: Uday Umesh Lalit, K.M. Joseph

     ITEM NO.15                              COURT NO.9                 SECTION XI-A

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) (D)No(s).31638/2018

     (Arising out of impugned final judgment and order dated 02-04-2018
     in WP(C) No. 33301/2015 passed by the High Court Of Kerala At
     Ernakulam)

     DR. SUBRAMANIAN SWAMY                                           Petitioner(s)

                                                  VERSUS

     STATE OF KERALA & ORS.                                      Respondent(s)

     WITH
     Diary No(s). 32348/2018 (XI-A)
     (With appln for c/delay in filing SLP)


     Date : 12-10-2018 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT
                         HON'BLE MR. JUSTICE K.M. JOSEPH


     For Petitioner(s)             Petitioner-in-person


                                   Mr. Mohan Parasaran, Senior Advocate
                                   Mr. A. Raghunath, AOR

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Issue notice in both the matters, returnable Signature Not Verified in six weeks.

Digitally signed by BALA PARVATHI Date: 2018.10.13 11:31:26 IST

Dasti in addition.

Reason:

(Indu Marwah) (Suman Jain) Court Master Branch Officer