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[Cites 0, Cited by 0] [Section 242(8)] [Section 242] [Entire Act]

Union of India - Subsection

Section 242(8)(b) in The Dedicated Freight Corridor Railway General Rules, 2018

(b)The loco pilot after affixing his signatures shall re-start on being shown a proceed with caution hand signal by the flagman at a speed not exceeding eight kilometre per hour till the train has cleared the restricted length, as per termination board or on being shown a proceed hand signal from behind, before resuming normal speed.