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[Cites 0, Cited by 0] [Section 106(9)] [Section 106] [Entire Act]

NCT Delhi - Subsection

Section 106(9)(b) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(b)Special skill or energy in recapturing a runaway prisoner where the escape was not due to the negligence of the warder or head warder whom it is proposed to reward.