Punjab-Haryana High Court
Rajesh Kumar Alias Bablu vs State Of Haryana And Another on 29 August, 2024
Author: Kirti Singh
Bench: Kirti Singh
KAPIL 2024.08.29 18:43 IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH 120 CRM-32172-2024 and CRM-32173-2024 in/and CRM-M-30348-2022 Date of Decision: 29.08.2024 Rajesh Kumar alias Bablu ...Petitioner Versus State of Haryana and another ... Respondents CORAM: HON'BLE MS. JUSTICE KIRTI SINGH Present:-. Mr. Karan Matharu, Advocate for the applicant-petitioner. Mr. Anmol Malik, DAG, Haryana. aie 2 2s 24s 2 KIRTI SINGH, J.(Oral)
CRM-32172-2024 This application under Section 528 of BNSS has been filed for preponement of the main petition which is fixed for 21.11.2024.
2. Notice to the application.
3. Mr. Anmol Malik, DAG, Haryana, accepts notice on behalf of respondent-State and has no objection if the main case is preponed.
4. The application is allowed and with the consent of the parties, the main case is preponed for today itself and is taken up on board.
CRM-32173-2024
5. The application under Section 528 of BNSS has been filed for withdrawal of the main petition.
6. Learned counsel for the applicant/petitioner submits that vide order dated 11.12.2023 passed in CRM-M-43986-2023 the FIR No.123 dated 10.04.2021, under Sections 406, 420 and 506 IPC registered at Police Station Matlauda, District Panipat, has been quashed on the basis of compromise.
| attest to the accuracy and integrity of this document KAPIL 2024.08.29 18:43 CRM-32172-2024 and CRM-32173-2024 in/and -2- CRM-M-30348-2022
7. Notice to the application.
8. Mr. Anmol Malik, DAG, Haryana, accepts notice on behalf of respondent-State and has no objection if the prayer made in the application is allowed.
9. For the reasons mentioned in the application and no objection from the learned State counsel, the application is allowed.
CRM-M-30348-2022
10. Dismissed as withdrawn.
(KIRTI SINGH) JUDGE 29.08.2024 Kapil Whether speaking/reasoned Yes/No Whether reportable Yes/No | attest to the accuracy and integrity of this document