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[Cites 0, Cited by 0] [Section 451B(3)] [Section 451B] [Entire Act]

Union of India - Subsection

Section 451B(3)(a) in Indian Telegraph Rules, 1951

(a)Normal Charges.- One and a half times the rate of ordinary category of trunk call of unit duration (3 minutes) as specified in Table I of Cl. (a) of rule 451.