Calcutta High Court (Appellete Side)
Saiful Sardar @ Mistry vs The State Of West Bengal on 22 April, 2019
Author: Rajarshi Bharadwaj
Bench: Rajarshi Bharadwaj
1 22.04.2019 AD Ct. 35 Item No.69 C.R.A 185 of 2019 Saiful Sardar @ Mistry Vs. The State of West Bengal Mr. Shyamal Mazumder, Mr. Kalyan Kr. Bhattacharjee... For the appellant Department is directed to return the judgment dated 21st day of December, 2018 to the appellant so that certified copy with authenticity filed before this Court be used to file petition for admission of appeal.
Let this matter appear again on 6th of May, 2019.
(Rajarshi Bharadwaj, J) 1