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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(b) in Rajasthan State Human Rights Commission (Procedure) Regulations, 2001

(b)the Commission or any of its members, when requested by the Chairperson, may undertake visits for an on the spot study and where such study is undertaken by one or more members a report thereon shall be furnished to the commission as early as possible.