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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Himachal Pradesh - Subsection

Section 35(1)(i) in Himachal Pradesh Technical University Act, 2014

(i)All other matters which under this Act or the Statutes are required to be carried out or may be prescribed for by, an Ordinance.