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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(x) in Andhra Pradesh Post Graduate Law courses Common Entrance Test Rules, 2007

(x)"Post Graduate Law Courses Common Entrance Test" (here in after called PGLCET) means Test conducted for assigning ranks by merit to the candidates which will be the basis for admission into Post Graduate Law Courses.