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[Cites 0, Cited by 0] [Section 27F] [Entire Act]

Union of India - Subsection

Section 27F(3) in Conduct of Elections Rules, 1961

(3)[ In the case of an absentee voter, the recording of vote shall be made in such centre as may be specified by the Election Commission:Provided that in the case of absentee voter in the class of senior citizen or persons with disability, the attestation of declaration in Form 13-A shall be done by the poll officer.] [Inserted by Notification No. S.O. 3786(E), dated 22.10.2019 (w.e.f. 15.4.1961).]