Patna High Court - Orders
Bihar State Road Development ... vs Yatish Kumar @ Shankar Prasad Yadav on 5 October, 2023
Author: Khatim Reza
Bench: Khatim Reza
IN THE HIGH COURT OF JUDICATURE AT PATNA
FIRST APPEAL No.26 of 2019
======================================================
Bihar State Road Development Corporation Ltd.
... ... Appellant/s
Versus
Binod Kumar Singh and Ors
... ... Respondent/s
======================================================
with
FIRST APPEAL No. 60 of 2019
======================================================
Bihar State Road Development Corporation Ltd.
... ... Appellant/s
Versus
Binod Kumar Singh
... ... Respondent/s
======================================================
with
FIRST APPEAL No. 87 of 2019
======================================================
Bihar State Road Development Corporation Ltd.
... ... Appellant/s
Versus
Rampukar Rai
... ... Respondent/s
======================================================
with
FIRST APPEAL No. 88 of 2019
======================================================
Bihar State Road Development Corporation Ltd.
... ... Appellant/s
Versus
Madhuri Sinha
... ... Respondent/s
======================================================
with
FIRST APPEAL No. 89 of 2019
======================================================
Bihar State Road Development Corporation Ltd.
... ... Appellant/s
Versus
Most. Fula Devi
Patna High Court FA No.26 of 2019(6) dt.05-10-2023
2/4
... ... Respondent/s
======================================================
with
FIRST APPEAL No. 92 of 2019
======================================================
Bihar State Road Development Corporation Ltd.
... ... Appellant/s
Versus
Satish Kumar
... ... Respondent/s
======================================================
with
FIRST APPEAL No. 93 of 2019
======================================================
Bihar State Road Development Corporation Ltd.
... ... Appellant/s
Versus
Durga Prasad
... ... Respondent/s
======================================================
with
FIRST APPEAL No. 94 of 2019
======================================================
Bihar State Road Development Corporation Ltd.
... ... Appellant/s
Versus
Nilam Kumari
... ... Respondent/s
======================================================
with
FIRST APPEAL No. 96 of 2019
======================================================
Bihar State Road Development Corporation Ltd.
... ... Appellant/s
Versus
Shambhu Rai
... ... Respondent/s
======================================================
with
FIRST APPEAL No. 97 of 2019
======================================================
Bihar State Road Development Corporation Ltd.
... ... Appellant/s
Patna High Court FA No.26 of 2019(6) dt.05-10-2023
3/4
Versus
Shiv Ji Rai,
... ... Respondent/s
======================================================
with
FIRST APPEAL No. 98 of 2019
======================================================
Bihar State Road Development Corporation Ltd.
... ... Appellant/s
Versus
Saryug Prasad,
... ... Respondent/s
======================================================
with
FIRST APPEAL No. 99 of 2019
======================================================
Bihar State Road Development Corporation Ltd.
... ... Appellant/s
Versus
Yatish Kumar @ Shankar Prasad Yadav
... ... Respondent/s
======================================================
with
FIRST APPEAL No. 100 of 2019
======================================================
Bihar State Road Development Corporation Ltd.
... ... Appellant/s
Versus
Madhuri Sinha
... ... Respondent/s
======================================================
with
FIRST APPEAL No. 101 of 2019
======================================================
Bihar State Road Development Corporation Ltd.
... ... Appellant/s
Versus
Ram Babu Singh
... ... Respondent/s
======================================================
Appearance :
(In FIRST APPEAL No. 26 of 2019)
For the Appellant/s : Mr. Manish Dhari Singh
For the Respondent/s : Mr. Uday Shankar Sharan Singh (Gp19)
Patna High Court FA No.26 of 2019(6) dt.05-10-2023
4/4
(In FIRST APPEAL No. 60 of 2019)
For the Appellant/s : Mr. Manish Dhari Singh
For the Respondent/s : Mr. Uday Shankar Sharan Singh (Gp19)
(In FIRST APPEAL No. 87 of 2019)
For the Appellant/s : Mr. Manish Dhari Singh
For the Respondent/s : Mr. Uday Shankar Sharan Singh (Gp19)
(In FIRST APPEAL No. 88 of 2019)
For the Appellant/s : Mr. Manish Dhari Singh
For the Respondent/s : Mr. Uday Shankar Sharan Singh (Gp19)
(In FIRST APPEAL No. 89 of 2019)
For the Appellant/s : Mr. Manish Dhari Singh
For the Respondent/s : Mr. Uday Shankar Sharan Singh (Gp19)
(In FIRST APPEAL No. 92 of 2019)
For the Appellant/s : Mr. Manish Dhari Singh
For the Respondent/s : Mr. Uday Shankar Sharan Singh (Gp19)
(In FIRST APPEAL No. 93 of 2019)
For the Appellant/s : Mr. Manish Dhari Singh
For the Respondent/s : Mr. Uday Shankar Sharan Singh (Gp19)
(In FIRST APPEAL No. 94 of 2019)
For the Appellant/s : Mr. Manish Dhari Singh
For the Respondent/s : Mr. Uday Shankar Sharan Singh (Gp19)
(In FIRST APPEAL No. 96 of 2019)
For the Appellant/s : Mr. Manish Dhari Singh
For the Respondent/s : Mr. Uday Shankar Sharan Singh (Gp19)
(In FIRST APPEAL No. 97 of 2019)
For the Appellant/s : Mr. Manish Dhari Singh
For the Respondent/s : Mr. Uday Shankar Sharan Singh (Gp19)
(In FIRST APPEAL No. 98 of 2019)
For the Appellant/s : Mr. Manish Dhari Singh
For the Respondent/s : Mr. Uday Shankar Sharan Singh (Gp19)
(In FIRST APPEAL No. 99 of 2019)
For the Appellant/s : Mr. Manish Dhari Singh
For the Respondent/s : Mr. Uday Shankar Sharan Singh (Gp19)
(In FIRST APPEAL No. 100 of 2019)
For the Appellant/s : Mr. Manish Dhari Singh
For the Respondent/s : Mr. Uday Shankar Sharan Singh (Gp19)
(In FIRST APPEAL No. 101 of 2019)
For the Appellant/s : Mr. Manish Dhari Singh
For the Respondent/s : Mr. Uday Shankar Sharan Singh (Gp19)
======================================================
CORAM: HONOURABLE MR. JUSTICE KHATIM REZA
ORAL ORDER
6 05-10-2023As prayed for by learned counsel for the appellants, list these cases on 07.11.2023.
(Khatim Reza, J) annpurna/-
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