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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(g) in The Vegetable Oil Products (Regulation) Order, 1998

(g)"label" means a display of printed, perforated stencilled, embossed or stamped matter on the container of any vegetable oil product;
(ga)[ "mixed fat spread and vegetable fat spread" means emulsion of edible oils and fats excluding animal body fats, with water as under: [Inserted by G.S.R. 268(E), dated 29th March 2000, (w.e.f. 29th March, 2000).]