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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(3) in Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978

(3)The competent authority may, if it is satisfied that it is necessary so to do, extend the date for filing the statement under this section by such further period or periods, as it may think fit:Provided that the period or the aggregate of the periods of such extension shall not exceed such period as may be prescribed.