Delhi High Court - Orders
Pcit-1, New Delhi vs Beam Global Spirits & Wine ... on 2 August, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~3 & 4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 155/2022 & C.M.No.23372/2022
PCIT-1, NEW DELHI ..... Appellant
Through: Mr.Amrit Pradhan, Advocate for
Mr.Ajit Sharma, Sr.Standing Counsel.
versus
BEAM GLOBAL SPIRITS & WINE (INDIA)PVT.LTD.
..... Respondent
Through: Mr.Deepak Chopra with Mr.Harpreet
Singh Ajmani, Advocates.
+ ITA 156/2022 & C.M.No.23373/2022
PCIT-1, NEW DELHI ..... Appellant
Through: Mr.Amrit Pradhan, Advocate for
Mr.Ajit Sharma, Sr.Standing Counsel.
versus
BEAM GLOBAL SPIRITS & WINE (INDIA) PVT. LTD.
..... Respondent
Through: Mr.Deepak Chopra with Mr.Harpreet
Singh Ajmani, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:03.08.2022
17:17:28
ORDER
% 02.08.2022 Learned Senior Standing Counsel for the appellant is stated to be unwell. In the interest of justice, re-notify on 23rd January, 2023.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J AUGUST 2, 2022 KA Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:03.08.2022 17:17:28