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Delhi High Court - Orders

Pcit-1, New Delhi vs Beam Global Spirits & Wine ... on 2 August, 2022

Author: Manmohan

Bench: Manmohan, Manmeet Pritam Singh Arora

                              $~3 & 4
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +    ITA 155/2022 & C.M.No.23372/2022
                                   PCIT-1, NEW DELHI                               ..... Appellant
                                                   Through:   Mr.Amrit Pradhan, Advocate for
                                                              Mr.Ajit Sharma, Sr.Standing Counsel.

                                                   versus


                                   BEAM GLOBAL SPIRITS & WINE (INDIA)PVT.LTD.
                                                                                  ..... Respondent
                                                   Through:   Mr.Deepak Chopra with Mr.Harpreet
                                                              Singh Ajmani, Advocates.


                              +    ITA 156/2022 & C.M.No.23373/2022
                                   PCIT-1, NEW DELHI                               ..... Appellant
                                                   Through:   Mr.Amrit Pradhan, Advocate for
                                                              Mr.Ajit Sharma, Sr.Standing Counsel.

                                                   versus


                                   BEAM GLOBAL SPIRITS & WINE (INDIA) PVT. LTD.
                                                                                  ..... Respondent
                                                   Through:   Mr.Deepak Chopra with Mr.Harpreet
                                                              Singh Ajmani, Advocates.



                              CORAM:
                              HON'BLE MR. JUSTICE MANMOHAN
                              HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:03.08.2022
17:17:28
                                                         ORDER

% 02.08.2022 Learned Senior Standing Counsel for the appellant is stated to be unwell. In the interest of justice, re-notify on 23rd January, 2023.

MANMOHAN, J MANMEET PRITAM SINGH ARORA, J AUGUST 2, 2022 KA Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:03.08.2022 17:17:28