Rameshchandra J Harvey vs The State Of Karnataka on 15 June, 2009

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Karnataka High Court

Rameshchandra J Harvey vs The State Of Karnataka on 15 June, 2009

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- , I "farm aiarzg with a farm $193133", Siaiﬁffiﬁnfi gf «. "§x51_€:h§1¥_'i 'P5530, naimber Qf Efaeg such 33 Casamzt, sapeia $36.?

Vs'§:;3';11éi£1g an ths Eané, Ztstiizsif adéressciad 3:} tha petitzianer .§2":::z§1 "'«,Si"*iEa:1k3, 39319293 et«::., Tkzemforﬁ, theta is Siibﬁiailﬁéi 21:: {E16 3Lzbi:fi§S$i0:1 Iziada "Q3; Ehﬁ i€:a'rz"2€:<i €{3ii§'§'$€§ fer "aha §€E§'€§{}E{:ﬁ:' \ gm: 33.16: mzier :3? fix: £.,,a3:1{i Tzihufzai is rm: 3 s;§}e.lé:'1}':."i:".:VgL' Tfhe Lazzci '?:*i§3:ma} 33 2'€{§"ii§3"${§ '£0 ;:.§§és'u$§:

§3F€}(iiEC€;{§ 'iae§<;1*6 it ami assign r€%f:f;%<§§r:$'. Cmzciusémis it has reachad vv%1iV§ke"-g%$:é;s,3ir1:g 'éérzﬁ saxiié ' $3 iacidzzg in the im§:1gr1ed..§rci¢=;";"" . ' A' ' ? . in the abgszzﬁ: fajéﬁa' E 21:32 0? the View {bat 333$ ﬁn§>u;§§§:ﬂ S6? asids argzgi thz:

matter has "£:'::é fégnafiéféii... V"§'s "-,»E}*z€5 Larzd '"§":*i§una} far rec<3n$i{ie:;ffa::£§):1. A' ' 8, §:':_ iiiis 12:--.:S2.::Ef5,, ,£E¢3e§}s' J'%?'J.E'i"% gaetitiafm is 3H»:3v:€d: 'ﬁle impzAig£1§;:i7' afzrdﬁf "i.<;_V héreiis}? quashsd. The E.-méiﬁ 'E":*°ib"a:;:?:ai is V. r1i§%£:"it.::fé{ tﬁﬁlssgizsiaiﬁsr the §I};&fC§€:§' afresh a3':(% 9333 ;:>a§;pm;,s?§a2i.a Gzﬁiézgzf é_;{'t%.§é:*'v:§'f::§,i§_a2;?€%Vi:<;5?g :*ﬁ{;a,;;ir€:.ma1":§,s af Sactigaz !%T8~§'a am? §€2;§§:: 3? af {E23 %{--é§::3?:ak3. L&§.i{i Elﬁszzfomzs 5&6? gag? Eﬁzzﬁes. Séaca it fig " é:7'*:f;:a?%é:;:* €;f""';§¥h rmgzzd Eiiigafaéezzg Ehe Egagzd '£':é':}:;ma§ is :.i§r€a:*:€:$& *3?§:7<fi€§§§}'£, Gf {°3€}§§§7 {Bf %E1i$ ardﬁra 'ﬁg. {>§;§§.i%cséi~: 6%' '£216 _§:1aii<=::' "isgiftfxizi Six mgnzézs §r<}§§:2 {$26 ($333 of sd/3 JUDGE V AXE?

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