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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Maharashtra - Subsection

Section 33(2)(c) in Maharashtra Homoeopathic Practitioners' Act, 1960

(c)[ the fees and other allowances to be paid under section 12 [*] [This clause was substituted by Maharashtra 31 of 1963, Section 6.]]